Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act]

State of Kerala - Subsection

Section 48(3)(i) in Kerala University of Health Sciences Act, 2010

(i)one member elected from among the undergraduate students of all the University departments or schools together;