Section 21 in The U.P. Food Inspectors (Medical, Health and Family Welfare Department) Service Rules, 1992

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State of Uttar Pradesh - Section

Section 21 in The U.P. Food Inspectors (Medical, Health and Family Welfare Department) Service Rules, 1992

21. Scale of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in service shall be such as may be determined by the Government from time to time.

(2)The scales of pay at the time of the commencement of these rules are given as follows :

	Name of post	Scale of pay*
1.	Food Inspector	1200-30-1560-EB-40-2040
2.	Chief Food Inspector	1600-50-2300-EB-60-2660.

*For Latest Pay Scale, please see Current G.O.

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State of Uttar Pradesh - Section

Section 21 in The U.P. Food Inspectors (Medical, Health and Family Welfare Department) Service Rules, 1992

21. Scale of pay.