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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2) in The U.P. Food Inspectors (Medical, Health and Family Welfare Department) Service Rules, 1992

(2)The scales of pay at the time of the commencement of these rules are given as follows :
  Name of post Scale of pay*
1. Food Inspector 1200-30-1560-EB-40-2040
2. Chief Food Inspector 1600-50-2300-EB-60-2660.
*For Latest Pay Scale, please see Current G.O.