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State of West Bengal - Section

Section 9 in The West Bengal Universities (Control of Expenditure) Act, 1976

9. Power to make rules.

(1)The State Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.
(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for any matter which may be or is required to be prescribed.