Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in The West Bengal Universities (Control of Expenditure) Act, 1976

(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for any matter which may be or is required to be prescribed.