Section 3 in THE MADHYA PRADESH CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2022
3. Amendment of Section 53.
In Section 53 of the principal Act ,(i)in sub-section (1), in the second proviso, after the words "Central Society", the words "or Primary Agriculture Credit Co-operative Society" shall be inserted .(ii)in sub-section (12), in the second proviso, after the words "Central Society", the words "or Primary Agriculture Credit Co-operative Society" shall be inserted.
