Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(xiv) in The Rules for the Working and Management of Prison Welfare Services in the Jails, 1985 (xiv)to submit quarterly progress report of the welfare activities to the Inspector-General of Prisons through the concerned Superintendent of Jail;
