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State of Odisha - Section

Section 10 in The Rules for the Working and Management of Prison Welfare Services in the Jails, 1985

10. Cash Book and other accounts Registers.

(xiv)to submit quarterly progress report of the welfare activities to the Inspector-General of Prisons through the concerned Superintendent of Jail;
(xv)to attend to such other work pertaining to the welfare and rehabilitation of prisoners as may be assigned to him from time to time by the Superintendent or the Inspector-General of Prisons.