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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(2)The Bangalore Metro Railway Administration shall before carrying out any work, which may affect the running of trains carrying passengers, furnish to the Commissioner for his approval drawings or particulars of work and any temporary arrangements necessary for carrying it out.