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Union of India - Section

Section 25 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

25. Notice of alterations or changes.

(1)Where it is proposed on the Bangalore metro railway or a portion there of which had been opened after inspection, to construct any deviation line, stations, or to make an addition, alternation or reconstruction materially affecting the character of any work and such work forms part of, or is directly connected with the working of the metro railway, the Bangalore metro railway administration shall give notice to that effect to the Commissioner.
(2)The Bangalore Metro Railway Administration shall before carrying out any work, which may affect the running of trains carrying passengers, furnish to the Commissioner for his approval drawings or particulars of work and any temporary arrangements necessary for carrying it out.