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State of Uttar Pradesh - Section

Section 88 in The Greater Noida Industrial Development Area Building Regulations, 1992

88. Height restrictions.

(a)The dwelling unit will be a single storey with permanent or temporary constructions. The permissible maximum height from ground level shall be 5.0 metres. For triangular roof/gable/double gable roof average height may be 4.5 metres and maximum height 7.5 metres which includes mezzanine floor also.
(b)The maximum height of the farm shed shall not exceed 6.0 metres and at entry point 4.0 metres.
(c)The height of boundary wall shall not be more than 0.90 metres with railing of 1.3b metres and a running creeper planted along the wall.