Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Uttar Pradesh - Subsection Section 88(c) in The Greater Noida Industrial Development Area Building Regulations, 1992 (c)The height of boundary wall shall not be more than 0.90 metres with railing of 1.3b metres and a running creeper planted along the wall.
