Bombay High Court
Shramik Sena , A Regi Union Throu Charan ... vs The State Of Maharashtra Through Gp High ... on 26 September, 2018
Bench: R.M. Savant, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8788 OF 2018
Ag Enviro Infra Projects Private Limited ....Petitioner
Through Its Director
V/S
State Of Maharashtra Through The Office Of ....Respondent
Government Pleader And Ors WITH WRIT PETITION NO. 7151 OF 2018 Maharashtra Navnirman Kamgar Sena A Trade ....Petitioner Union V/S The State Of Maharasthra Thro Industies Enery ....Respondent And Labour Dept. And Ors WITH WRIT PETITION NO. 10238 OF 2018 Shramik Sena , A Regi Union Throu Charan ....Petitioner Rangrao Jadhav V/S The State Of Maharashtra Through Gp High ....Respondent Court And Ors WITH WRIT PETITION NO. 10341 OF 2018 Samaj Samta Kamgar Sangh , A Reg. Trade ....Petitioner Union V/S Page 1/2 ::: Uploaded on - 26/09/2018 ::: Downloaded on - 27/09/2018 02:24:01 ::: Navi Mumbai Municipal Corporation Through ....Respondent Its Commissioner, And Ors Shri T N Subramanian, Senior Advocate a/w Shri Saket Mone, Vishesh Karla and Vishal Dushing i/b Vidhii Partners For Petitioner in W P No.8788/2018 and for Resp No.4 in W P No. 7151/2018 Mrs R M Shinde, AGP R.no 1 in all W Ps Shri Bhavesh Parmar a/w Shri Vijay prakash Yadav i/b Shukla Devmani Jagdish R.no. 5 in W P No.8788/2018 and for Petitioner in W P No.10341/2018 Shri S M Gorwadkar, Senior Advocate i/b Shri Amul Jawale, Adv for Petitioner in W P No.10238/2018 and for R No 6 in W P No.8788/2018 Shri S V Marne, Adv for R Nos.2 & 3 in W P No.8788/2018 and 10238/2018 and for R No.1 in W P No.10341/2018 CORAM : R.M. SAVANT. & M. S. KARNIK, JJ DATE : 26th September, 2018 P.C. :
Stand over to 27/09/2018. To be placed at 3.30 p.m. ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 26/09/2018 ::: Downloaded on - 27/09/2018 02:24:01 :::