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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(b) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Course Rules, 2006

(b)Category -B (Management Seats). - These seats shall be filled by the individual college Management in the order of merit in a transparent manner.