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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Course Rules, 2006

5. Authority for Admissions.

(a)Category-A (EAMCET based Management Seats): All the EAMCET based Management seats under Category A, shall be filled by the Management of the Minority Institutions. These seats shall be filled by the Management of the Minority Institutions in a transparent manner based on EAMCET merit with candidates belonging to the concerned Minorities.
(b)Category -B (Management Seats). - These seats shall be filled by the individual college Management in the order of merit in a transparent manner.