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State of Tamilnadu - Section
Section 3 in The Madurai City Municipal Corporation Class I Service Rules, 1981
3. Appointment.
- Appointment to the posts specified in column (1) of the Table below shall be made by the methods specified in the corresponding entries in column (2) thereof:| Posts | Methods of recruitment |
| Health Officer | (i) By promotion fromcategory 1 of Class II; or(ii) By deputation from the category ofAssistant Director of Public Health and Preventive Medicine inthe Tamil Nadu Public Health Service. |
| Engineer (Water Supply and Drainage) | (i) by promotion fromcategory 2 of Class II;(ii) or By deputation from the category ofExecutive Engineer, Tamil Nadu Water Supply and Drainage Board. |
| Engineer (General) | (i) By promotion fromCategory 2 of Class II; or(ii) By deputation from the category ofExecutive Engineer, Tamil Nadu Water Supply and Drainage Board. |
| Engineer (Electrical Undertakings) | (i) By promotion fromthe category 2(a) of Class II; or(ii) By deputation from the category ofDivisional Electrical Engineer in the Tamil Nadu StateElectricity Board or from the category of Electrical Engineer inthe Public Works Department or from the category of ElectricalInspector in the Tamil Nadu Electrical Inspectorate Service. |
| Revenue Officer | (i) By promotion fromthe category 3(a) and 3(c) of Class-II; or(ii) By deputation from the category ofMunicipal Commissioner First Grade or any Grade above in TamilNadu Municipal Commissioner's Service or from the Tamil NaduCivil Service (Executive Branch) Officer in the Grade of DeputyCollector or any Grade above. |
| Chief Accounts Officer | (i) By promotion fromcategory 3(a) and 3(b) of Class II; or(ii) By deputation from Class III of the TamilNadu State Treasury and Accounts Service or from the category ofAssistant Examiner of Local Fund Accounts in the Local Fund AuditDepartment or from any other State Service. |
| Educational Officer | (i) By promotion fromcategory 4 of Class I; or(ii) By deputation from among the holders of theposts of District Educational Officer or Headmasters andHeadmistresses equivalent to the Grade of District EducationalOfficers. |
| Chief Town Planning Officer | (i) By promotion fromthe category 5 of Class II; or(ii) By deputation from among the category ofDeputy Director of Town and Country planning in Tamil Nadu TownPlanning Service. |
| Secretary to the Council | (i) By directrecruitment; or(ii) By deputationfrom the category of Municipal Commissioner First Grade or anyGrade above in the Tamil Nadu Municipal Commissioner's Servicewho possess the required educational qualification; or from thecategory of Section Officers in the Tamil Nadu LegislativeAssembly Service or Tamil Nadu Legislative Council Service orSection Officers in Law Department in the Tamil Nadu SecretariatService who possess the required educational qualifications andsufficient knowledge of parliamentary experience; or(iii) By promotion from the categories 3(a) to3(d) of Class II Service or from Branch I or category 1 in BranchII of Class III Service who posses the required educationalqualifications and knowledge of parliamentary experience. |