Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 19 in The U.P. (Regulation Of Building Operations) Rules, 1985 19. Grant of copies of records. - The Prescribed Authority may, in its discretion allow the issue of copies of documents on payment of fees specified in Schedule I,
