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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(ix) in Gemstone Policy of Orissa, 1998

(ix)OMC may operate purchase centres or authorise and assisted/ Joint Venture Company operate the same to procure gemstones from private individuals who find them in their private land.