Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 450] [Entire Act] State of Jharkhand - Subsection Section 450(v) in Bihar Education Code, 1961 (v)to develop between education and general public such united efforts as will secure for every child the highest advantages in physical, mental, social and spiritual education.