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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(3)(e) in Bihar Electricity Grid Code, 2010

(e)Ensuring that the changes / modifications proposed in the Grid Code are consistent and compatible with Indian Electricity Grid Code (IEGC). The Review Panel may hold any number of meetings as required subject to the condition that at least one meeting shall be held in every three months. Sub-meetings may be held by STU with the Users to discuss individual requirements and with groups of Users to prepare proposals for Co-ordination Committee's consideration.