Himachal Pradesh High Court
M/S Naziveedu Seeds Ltd. vs . Thakur Bhagat & Others on 26 June, 2023
Author: Virender Singh
Bench: Virender Singh
M/s Naziveedu Seeds Ltd. Vs. Thakur Bhagat & Others .
RFA No.267 of 2017 a/w RFA Nos.352 to 367 of 2017 and 43 of 2018 26.06.2023 Present: Mr. Manish, Advocate vice Mr. Anuj Gupta, Advocate for the appellant. Mr. Ashwani Kumar Negi, Advocate, for respondent No.1.
Mr. H.S. Rawat & Mr. Tejasvi Sharma, Additional Advocates General, for respondents No.2 and 3. CMP No.1033 of 2023 in RFA No.267 of r2017.
Reply filed.
Learned counsel for the appellant-applicant prays for and is granted four weeks' time to file rejoinder.
List on 17th July, 2023.
(Virender Singh) Judge June 26, 2023(ps) ::: Downloaded on - 27/06/2023 20:36:02 :::CIS