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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2)(h) in Statutes of the Jodhpur National University, Jodhpur, 2010

(h)to ensure secrecy, safety and security of all documents relating to the examinations, including the question-papers and the answer-scripts;