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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2) in Statutes of the Jodhpur National University, Jodhpur, 2010

(2)The Controller of Examinations shall have the following powers and functions, namely :-
(a)to oversee all arrangements concerning holding of examinations in the University;
(b)to coordinate in setting of question papers by the course instructors;
(c)to arrange moderation of question-papers by the course instructors;
(d)to arrange for printing and safe-keeping of the question papers;
(e)to regulate the conduct of examinations;
(f)to ensure expeditious evaluation of answer scripts;
(g)to prepare and publish the results;
(h)to ensure secrecy, safety and security of all documents relating to the examinations, including the question-papers and the answer-scripts;
(i)to report the President on the conduct of examinations and publication of results as frequently as necessary; and
(j)to do all things necessary and convenient for the efficient functioning of the office of the Controller of Examinations.