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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Tamilnadu - Subsection

Section 107(10) in Tamil Nadu Co-operative Societies Rules, 1988

(10)The Registrar may withdraw a dispute under sub-section (3) of section 90 if Ire is satisfied, on an application made to him in this behalf by any party to the dispute or otherwise, that such action is necessary either in the interest of justice, or to overcome any administrative difficulty in the disposal of the dispute.