Himachal Pradesh High Court
Krishan Lal vs . Sunki Devi on 18 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Cr.MP(M) No. 1829 of 2022 18.10.2022 Present: Mr. H. S. Rana, Advocate, for the applicant.
Mr. Pankaj Thakur, Advocate, for the respondent.
Power of attorney on behalf of the respondent is still not on record. Learned counsel for the respondent submits that he has already filed the power of attorney but the report of the Registry is otherwise. Learned counsel for the respondent to check up with the Registry to clear the discrepancy.
List on 15.11.2022.
(Satyen Vaidya) Judge 18th October, 2022 (kck) ::: Downloaded on - 18/10/2022 20:06:31 :::CIS