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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(b) in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004

(b)For constitute Selection Committee provisions of Section 8 of Chhattisgarh Lok Sewa (Anusuchit Jatiyon, Anusuchit Janjatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994 (Sl. No. 21 of 1994) shall also be applicable.