Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 6 in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004

6. Selection Committee.

(a)By direct recruitment for contract appointment selection committee may be the same as prescribed in Departmental Recruitment Rules. For the posts to be filled in by Commission on contract appointment the committee will have any additional Principal Secretary, Chief Secretary or any other equivalent officer nominated by the State Government in place of Chairman Member of the Commission.
(b)For constitute Selection Committee provisions of Section 8 of Chhattisgarh Lok Sewa (Anusuchit Jatiyon, Anusuchit Janjatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994 (Sl. No. 21 of 1994) shall also be applicable.