Section 30(3) in Rajasthan Forest Subordinate Service Rules, 2015

[Cites 0, Cited by 0] [Section 30] [Entire Act]

(3)

(a)For recruitment to the post of drivers, after written examination, trade test shall be conducted by the following Committee, namely:-

(a)	Chief Conservator of Forests concerned of hisrepresentative	Convener
(b)	Representative of District Collector	Member
(c)	Representative of Regional Transport Officer	Member

(b)Trade test will comprise of-

(a)Dug/Ramp Test - Reverse Driving (one chance).

(b)"8" Shape Driving Test - Those who qualify the dug/ramp test will have to qualify this test (one chance).

(c)Road test - Those who qualify both the above (a) & (b) tests, will have to appear in the road test (one chance).

Legal Document View