Section 331G in Rules of Procedure and Conduct of Business in Lok Sabha
331G. Procedure relating to Demands for Grants.
- The following procedure shall be followed by each of the Standing Committees in their consideration of the Demands for Grants and making a report thereon to the Houses: -(a)after the general discussion on the Budget in the Houses is over, the Houses shall be adjourned for a fixed period;(b)the Committees shall consider the Demands for Grants of the concerned Ministries during the aforesaid period;(c)the Committees shall make their report within the period and shall not ask for more time;(d)the Demands for Grants shall be considered by the House in the light of the reports of the Committees; and(e)there shall be a separate report on the Demands for Grants of each Ministry.
