Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 331G] [Entire Act] Union of India - Subsection Section 331G(a) in Rules of Procedure and Conduct of Business in Lok Sabha (a)after the general discussion on the Budget in the Houses is over, the Houses shall be adjourned for a fixed period;
