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State of Jharkhand - Section

Section 79 in The Bihar Primary and Middle Education Rules, 1961

79. Earmarking of funds for repairs and maintenance of school buildings.

- Specific amounts in each district shall be earmarked for the repairs and maintenance of all Primary and Middle School Buildings. The amount so earmarked shall be known as the "School Building Repair Fund" and shall form a part of the District Education Fund. The "School Building Repair Fund" shall comprise of.-
(a)the amount sanctioned by the State Government for the repair and maintenance of the buildings of Middle Schools which stood recognised on the 31st March, 1949:
(b)the amount earmarked by the District Board out of its contribution for the repair and maintenance of school buildings:
(c)such other amounts as may be sanctioned by the State Government or by the District Board from time to time for this purpose: and
(d)Cash donations, if any, received from private sources for this purpose.