Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Jharkhand - Subsection Section 79(a) in The Bihar Primary and Middle Education Rules, 1961 (a)the amount sanctioned by the State Government for the repair and maintenance of the buildings of Middle Schools which stood recognised on the 31st March, 1949:
