Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(a) in Model Rules, 2011 under Bengal Ferries Act, 1885 (a)issue to the owner a license ,which shall contain the particulars of the boat , and the name of the Navik or Manjhi in charge in Form III;
