Madhya Pradesh High Court
Devendra Kumar vs The State Of Madhya Pradesh on 13 September, 2019
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-17589-2015 The High Court Of Madhya Pradesh WP-17589-2015 (((DEVENDRA KUMAR Vs THE STATE OF MADHYA PRADESH))) WP/17586/2015, WP/17587/2015, WP/17588/2015, WP/17589/2015, WP/17592/2015 7 Jabalpur, Dated : 13-09-2019 List the matter along with W.P. No.17345/2015.
(SANJAY DWIVEDI) JUDGE irfan Digitally signed by MOHD IRFAN SIDDIQUI Date: 16/09/2019 11:04:37