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Madhya Pradesh High Court

Devendra Kumar vs The State Of Madhya Pradesh on 13 September, 2019

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 WP-17589-2015 The High Court Of Madhya Pradesh WP-17589-2015 (((DEVENDRA KUMAR Vs THE STATE OF MADHYA PRADESH))) WP/17586/2015, WP/17587/2015, WP/17588/2015, WP/17589/2015, WP/17592/2015 7 Jabalpur, Dated : 13-09-2019 List the matter along with W.P. No.17345/2015.

(SANJAY DWIVEDI) JUDGE irfan Digitally signed by MOHD IRFAN SIDDIQUI Date: 16/09/2019 11:04:37