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State of Madhya Pradesh - Section

Section 6 in The M.P. Local Authorities School Teachers (Absorption in Government Service) Act, 1963

6. Functions of the Screening Committee.

(1)The Screening Committee shall, after scrutiny of the past service record and academic qualifications and on the basis of such other principles as may be prescribed in this behalf, draw up a list of existing teachers who in its opinion, are considered suitable for absorption in Government Service.
(2)The list prepared under sub-section (1) shall be published in such manner as may be prescribed, and the list so published shall be final and shall, except as hereinafter provided, not be called into question on any ground whatsoever.
(3)The State Government may, within six months from the date of the publication of the list, either on its own motion or otherwise, correct any clerical or printing error in the said lists.