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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3) in The M.P. Local Authorities School Teachers (Absorption in Government Service) Act, 1963

(3)The State Government may, within six months from the date of the publication of the list, either on its own motion or otherwise, correct any clerical or printing error in the said lists.