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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(iii) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(iii)No other parallel vending site in any other place by the same persons. However his/her spouse and any child above 14 years of age can have a different vending site.