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State of Bihar - Section

Section 8 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

8. The terms and conditions subject to which Identity card and certificate of vending may be issued to a street vendor including to those persons who wish to engage on street vending during the intervening period of two surveys.

- The criterion under which Identity Card and certificate of vending to street vendors will be issued:-
(i)Name shall include in the survey carried out by the TVC.
(ii)shall be street vendor only and will not be engaged in any other occupation.
(iii)No other parallel vending site in any other place by the same persons. However his/her spouse and any child above 14 years of age can have a different vending site.
(iv)shall engage the vending by him or her though family or other people (if he/she has completed 14 years) can be involved.
(v)Any street vendor who has completed the age of 14 years of age.
(vi)New Street vendor who wish to carry on street vending during the intervening period of two surveys, has to apply through Town Vending Committee for the Identity card and vending certificate.