Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Manipur - Subsection Section 34(2) in Manipur International University Act, 2018 (2)The Founder shall be the principal holder of the University as an individual and he shall be the Principal Chief Supervisor of the University.
