Himachal Pradesh High Court
Jindo Kumar vs . State Of H.P. And Another on 27 June, 2022
Bench: Amjad Ahtesham Sayed, Tarlok Singh Chauhan
Jindo Kumar vs. State of H.P. and another LPA No.1 of 2020 .
27.06.2022 Present: Mr. Angrez Kapoor, Advocate, for the appellant.
Mr. Ashok Sharma, Advocate General, with Ms. Ritta Goswami, Additional Advocate General, for the respondents.
At the request of learned counsel for the appellant, list after three weeks.
( A.A. Sayed ) Chief Justice ( Tarlok Singh Chauhan ) Judge June 27, 2022 (vt) ::: Downloaded on - 27/06/2022 20:06:26 :::CIS