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Himachal Pradesh High Court

Jindo Kumar vs . State Of H.P. And Another on 18 May, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Jindo Kumar vs. State of H.P. and another LPA No.1 of 2020 .

18.05.2022 Present: None for the appellant.

Ms. Ritta Goswami, Additional Advocate General, for the respondents/State.

List after two weeks.

r to ( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 18, 2022 (reena) ::: Downloaded on - 18/05/2022 20:09:26 :::CIS