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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sudama Devi vs . Municipal Corporation, Shimla on 13 June, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Sudama Devi vs. Municipal Corporation, Shimla .

CWPOA No.7827 of 2019 13.06.2023 Present Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Mr. Hamender Singh Chandel, Advocate, for the respondent.

List on 22.6.2023, as prayed for by learned counsel for the parties.

(Sandeep Sharma) Judge June 13, 2023 (shankar) ::: Downloaded on - 13/06/2023 20:34:36 :::CIS