Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] Union of India - Subsection Section 75(3) in The Transport Of Animals Rules, 1978 (3)In the case of ewes, goats or lambs or kids under six weeks of age, separate panels shall be provided.[CHAPTER VII] Transport Of Poultry By Rail, Road And Air
