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Union of India - Section

Section 75 in The Transport Of Animals Rules, 1978

75.

(1)Goods vehicles of capacity of 5 or 4.5 tons, which are generally used for transporting animals, shall carry not more than forty sheep or goats.
(2)In the case of large goods vehicles and wagons, partition shall be provided at every two or three metres across the width to prevent the crowding and trapping of sheep and goats.
(3)In the case of ewes, goats or lambs or kids under six weeks of age, separate panels shall be provided.[CHAPTER VII] Transport Of Poultry By Rail, Road And Air