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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(c) in Andhra Pradesh Education Act, 1982

(c)Private institutions, that is to say, educational institutions established or maintained and administered by any [xxx] [The words 'person or' omitted by Act 27 of 1987, w.e.f 1-6-1987.] body of persons registered in the manner prescribed.