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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Mizoram - Subsection

Section 14(3) in Mizoram Liquor (Prohibition and Control) Act, 2014

(3)A pass under sub-section (1) may be issued only for the purposes of imposing and collecting duty or ensuring conformity with licence requirements and any other requirements under this Act.CHAPTER-IV Licences, Permits and Passes