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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Jharkhand - Subsection

Section 61(61) in Jharkhand Building Byelaws 2016

61.5Means of Access would be minimum of 6.1m with a provision of strip of land of 6.1m with along the side contiguously abatting the road, which shall be paved and in same level as of the existing road. FAR admissible such strip may be additionally utilized for same project.