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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(i) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(i)Certified copies of any one or more of the documents referred to in Rule 64 may be issued in the manner and o n payment of a fee as provided in the Act or the Rules or bye-laws from time to time.