Section 37 in Uttarakhand Open University Act, 2005
37. Conditions of service of employees.
(1)Except as otherwise provided by or under this Act every employee of the University including a teacher of the University may be appointed under a written contract and such contract shall not be inconsistent with the provisions of this Act, the Statutes and the Ordinances.(2)The contract referred to in sub-section (1) shall be lodged with the University and a copy of which shall be furnished to the employee concerned.
