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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2)(b) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(b)To consider requests for amendments in these regulations including introduction of new technology which is economical, secure, safe, reliable, upgradeable, proven and having enabling provisions for revision of tariff and to make recommendations for changes and inclusion in these regulations with reasons and objections, if acceptable to the Commission.